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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1) in The Rajasthan Workmen's Compensation Rules, 1960

(1)No woman shall be medically examined by a male practitioner without her consent and even in case her consent is given, the medical examination shall be done in the presence of another woman.