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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(c) in The Reserved Forest Rules, 1957

(c)Should any tree which a person is entitled to fall, he accidentally arrested in its fall by another tree to which he is not entitled is such a manner that former cannot be utilised without felling' or injuring the latter, he may fell or injure the latter tree upon payment of such price and compensation therefore as may be fixed by the Divisional Forest Officer.