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State of Jammu-Kashmir - Section

Section 41 in The Court of Wards Act, 1977 (1920 A.D.)

41. Termination of appointment of guardian or manager.

- The appointment of every guardian and manager appointed under this Chapter, shall terminate on the Court of Wards ceasing to exercise superintendence of the person of property in respect of whom or which such guardian or manager, as the case may be, has been appointed.