Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(j) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(j)as to appointment and payment of auditors for auditing the accounts of Panchayat Samitis and Zila Parishads, the adoption of pre-audit system and the disposal of audit notes and removal of audit objections;