Section 1 in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002
1. Short title and commencement.
(1)This Act may be called the Madhya Pradesh Maa Sharda Devi Mandir Adhiniyam, 2002.(2)It shall come into force on such date as the State Government may, by notification, appoint.
