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Union of India - Section

Section 18 in The Copyright Rules, 1958

18. Indexes .-(1) There shall be kept at the Copyright Office the following indexes for each part of the Register of Copyrights, namely:-

(i)a general Author Index;(ii)a general Title Index;(iii)an Author Index of works in each language; and(iv)a Title Index of works in each language.
(2)Every index shall be arranged alphabetically in the form of cards.