Section 18(1) in The Kadi Sarva Vishwavidyalaya Act, 2007
(1)The Finance Committee shall consist of the following members, namely:-(i)the Director who shall be the Chairman of the Committee;(ii)one member of the Board to be nominated by the President;(iii)one Dean, by rotation to be nominated by the Director, and(iv)one expert in the field of finance to be nominated by the President.
