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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(8) in Kerala Municipality Building Rules, 1999

(8)For buildings above 10 meters in height, in addition to the minimum front, rear and side open spaces required for height upto 10 meters, there shall be provided proportionate increase in such minimum open space at the rate of 0.5 meter per every 3 meters height exceeding 10 meters:Provided that such additional set back corresponding to increase in height may be provided, for the whole building at ground level or for corresponding floors at their level.