Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Himachal Pradesh - Subsection Section 3(k) in Himachal Pradesh Registration of Tourist Trade Act, 1988 (k)"notified article" means any article notified in the Official Gazette for the purpose of his Act, and for different tourist areas, different articles may be notified;
