Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Sikkim - Subsection Section 2(n) in Sikkim Ecology Fund and Environment Cess Act, 2005 (n)"sale price" means the amount payable to a dealer as consideration for the sale of goods or services less any sum allowed as cash discount;
