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Patna High Court - Orders

M/S Darcl Logistics Ltd. vs The State Of Bihar Through The ... on 19 September, 2025

Author: Anshuman

Bench: Anshuman

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Miscellaneous Appeal No.537 of 2024
                   ======================================================
                   M/s DARCL Logistics Ltd.

                                                                            ... ... Appellant/s
                                                     Versus
                   The State of Bihar through the Commissioner of Commercial Taxes

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Appellant/s    :       Mr. Alok Kumar
                   For the Respondent/s   :       Mr. Standing Counsel 11
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI
                                            and
                           HONOURABLE MR. JUSTICE DR. ANSHUMAN
                                         ORAL ORDER

                   (Per: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI)

3     19-09-2025

As requested on behalf of the appellant, list this matter on 16th November 2025.

(Bibek Chaudhuri, J) ( Dr. Anshuman, J) suraj/-

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