Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Uttar Pradesh - Subsection

Section 132(6) in Uttar Pradesh Municipal Corporation Act, 1959

(6)The foregoing provisions of this section shall apply to every variation or discharge of a contract as well as to an original contract.