Chattisgarh High Court
M/S Rayalseema Concrete Sleepers Pvt. ... vs Commissioner Of Commercial Tax on 2 January, 2023
1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Tax Case No. 69 of 2022
M/s Rayalseema Concrete Sleepers Pvt. Ltd.
Versus
Commissioner of Commercial Tax
02/01/2023 None appears for the appellant on call.
However, two weeks' time is granted to cure the defects pointed
out by the Registry.
Mr. Vikram Sharma, learned Deputy Government Advocate,
appearing for the respondent, is present.
Sd/- Sd/-
(Arup Kumar Goswami) (Arvind Singh Chandel)
Chief Justice Judge
Brijmohan