Section 1 in Bihar State Government Employees Revision of Pension, Family Pension and Death-cum-Retirement Gratuity (Validation and Enforcement) Act, 2001
1. Short title, extent and commencement.
(1)This Act may be called the Bihar State Government Employees' Pension, Family Pension and Death-cum-Retirement Gratuity (Validation and Enforcement) Act, 2001.(2)It shall extend to the whole of the State of Bihar.(3)It shall be deemed to have come into force with effect from 1st March, 1989.
