State Consumer Disputes Redressal Commission
Suja Skaria vs Samson And Sons Builders on 22 November, 2024
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION THIRUVANANTHAPURAM Review Application No. RA/47/2024 ( Date of Filing : 28 Oct 2024 ) In Complaint Case No. CC/152/2017 1. SUJA SKARIA POWER OF ATTORNY C S SKARIA, CHAKKITTTEL SAJ BHAVAN, T C.3/1270, EAST PATTOM, THIRUVANANTHAPURAM- 695004. ...........Appellant(s) Versus 1. SAMSON AND SONS BUILDERS MANAGING DIRECTOR, KALIVEENA BUILDING, TC.3/679, TKD ROAD, MUTTADA.P.O, TVM ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE SRI.B.SUDHEENDRA KUMAR PRESIDENT HON'BLE MR. SRI.AJITH KUMAR.D JUDICIAL MEMBER SRI.RADHAKRISHNAN.K.R MEMBER PRESENT: Dated : 22 Nov 2024 Final Order / Judgement KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION VAZHUTHACAUD, THIRUVANANTHAPURAM R.A.No.41/2024 in C.C.No.76/2017, R.A.No.42/2024 in C.C.No.171/2017 R.A.No.43/2024 in C.C.No. 74/2017, R.A.No.44/2024 in C.C.No. 137/2017 R.A.No.45/2024 in C.C.No. 160/2017, R.A.No.46/2024 in C.C.No.151/2016 R.A.No.47/2024 in C.C.No. 152/2017, R.A.No.48/2024 in C.C.No.151/2017 R.A.No.49/2024 in C.C.No. 153/2017 & R.A.No.50/2024 in C.C.No. 243/2017 COMMON ORDER DATED: 22.11.2024 PRESENT: HON'BLE JUSTICE SRI. B. SUDHEENDRA KUMAR : PRESIDENT SRI. AJITH KUMAR D. : JUDICIAL MEMBER
SRI. K.R. RADHAKRISHNAN :
MEMBER R.A.No.41/2024 REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:
1.
John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram (by Advs. Rajesh Vijayendran & Satyan Sasi) Vs.
1. Sundeep Kochayyappan Pillai, S/o Narayanan Kochayyappan Pillai, Meenakshimandiram, Kovoor, Palayamkunnu P.O., Thiruvananthapuram
2. Athira C., W/o Sundeep Kochayyappan Pillai, S/o Narayanan Kochayyappan Pillai, Meenakshimandiram, Kovoor, Palayamkunnu P.O., Thiruvananthapuram
3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by the Resolution Professional, K. Parameswaran Nair under the CIRP
4. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram R.A.No.42/2024 REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:
1.
John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram (by Adv. Rajesh Vijayendran) Vs.
1. Prasanth V.J., 'Devi Nivas', Kanchiyoorkonam Road, Kattakada P.O., Thiruvananthapuram - 695 572
2. Satheesh Gopinath, 'Krishna Kripa', T.C.17/2138, Dr. Pail Lane, Thirumala Village, Poojappura, Thiruvananthapuram - 695 012 represented by his Power of Attorney, Prasanth V.J.
3. Sandhya, W/o Satheesh Kumar, 'Krishna Kripa', T.C.17/2138, Dr. Pail Lane, Thirumala Village, Poojappura, Thiruvananthapuram - 695 012 represented by his Power of Attorney, Prasanth V.J.
4. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/Managing Director
5. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram R.A.No.43/2024 REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:
1.
John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram (by Advs. Rajesh Vijayendran & Satyan Sasi) Vs.
1. Dr. Sajitha Bashir, W/o Arvind Kumar Khare, No.513, Prasanth Nagar, Ulloor, Medical College P.O., Thiruvananthapuram - 995 011 presently residing at 5301, Macomb Street NW, Washington DC20016, USA
2. Suhair A., S/o Abdul Khadir, Kattuvila Puthenveedu, Ram Nagar, Alamcode, Attingal Taluk, Trivandrum - 695 102 being the Power of Attorney Holder of Dr. Sajith Bashir
3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by the Resolution Professional, K. Parameswaran Nair under the CIRP
4. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram R.A.No.44/2024 REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:
1.
John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram (by Advs. Rajesh Vijayendran & Satyan Sasi) Vs.
1. Linoy Paul John, S/o T.C. John, House No.4, Muthoot Valley, Kallayam P.O., Thiruvananthapuram - 695 043 presently residing at 63, The Quarterdeck, Willeton, EWA-6155, Australia represented by his Power of Attorney Mohan Mathew, Thasayil, Chembakassery Nagar, Opposite to M.G. College, T.C.14/60, Pattom P.O., Thiruvananthapuram - 695 004
2. Linoy Paul John, S/o T.C. John, House No.4, Muthoot Valley, Kallayam P.O., Thiruvananthapuram - 695 043 presently residing at 63, The Quarterdeck, Willeton, EWA-6155, Australia represented by his Power of Attorney Mohan Mathew, Thasayil, Chembakassery Nagar, Opposite to M.G. College, T.C.14/60, Pattom P.O., Thiruvananthapuram - 695 004
3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director
4. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram R.A.No.45/2024 REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:
1.
Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
2. John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram (by Advs. Rajesh Vijayendran & Satyan Sasi) Vs.
1. Dr. Jeesha C., Haran, Amritha, BRERA-83, Kumarapuram, Medical College P.O., Thiruvananthapuram - 695 011
2. Dr. N. Subha, Amritha, BRERA-83, Kumarapuram, Medical College P.O., Thiruvananthapuram - 695 011
3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director R.A.No.46/2024 REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:
1.
John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram (by Advs. Rajesh Vijayendran & Satyan Sasi) Vs.
1. Rachel Mathew, National Excellency Road, Palarivattom, Kochi, Ernakulam - 682 025
2. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director
3. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram R.A.No.47/2024 REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:
1.
John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram (by Advs. Rajesh Vijayendran & Satyan Sasi) Vs.
1. Saju Skaria, Chakkittel Saj Bhavan, T.C.3/1270, East Pattom, Pattom P.O., Thiruvananthapuram - 4
2. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director
3. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram R.A.No.48/2024 REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:
1.
John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram (by Advs. Rajesh Vijayendran & Satyan Sasi) Vs.
1. Sandra Anne Jacob, W/o Shanu Paul T.C., 11/2946, Sunny Side Lane, Near BSNL Office, Nalanchira, Thiruvananthapuram
2. K.V. Jacob, T.C., 11/2946, Sunny Side Lane, Near BSNL Office, Nalanchira, Thiruvannathapuram
3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director
4. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram R.A.No.49/2024 REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:
1.
John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram (by Advs. Rajesh Vijayendran & Satyan Sasi) Vs.
1. G. Ayyappan Pillai, S/o P. Govinda Pillai, T.C.4/505 (New T.C.24/244), Sree Vilas Lane, D4, Toll Junction, Kowdiar P.O., Thiruvananthapuram
2. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director
3. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram R.A.No.50/2024 REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:
1.
John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram
3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram (by Advs. Rajesh Vijayendran & Satyan Sasi) Vs.
1. Dr. Jomon Mathew, Sreenilayam, Cherunniyoor P.O., Varkala, Thiruvananthapuram
2. Aasa R.S., Sreenilayam, Cherunniyoor P.O., Varkala, Thiruvananthapuram
3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director
4. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram COMMON ORDER SRI. AJITH KUMAR D. : JUDICIAL MEMBER In view of the dismissal of delay condonation petitions, the review petitions are also dismissed. Parties shall bear their respective costs.
JUSTICE B. SUDHEENDRA KUMAR :
PRESIDENT AJITH KUMAR D. :
JUDICIAL MEMBER K.R. RADHAKRISHNAN :
MEMBER SL [HON'BLE MR. JUSTICE SRI.B.SUDHEENDRA KUMAR] PRESIDENT [HON'BLE MR. SRI.AJITH KUMAR.D] JUDICIAL MEMBER [ SRI.RADHAKRISHNAN.K.R] MEMBER