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State Consumer Disputes Redressal Commission

Suja Skaria vs Samson And Sons Builders on 22 November, 2024

  	 Cause Title/Judgement-Entry 	    	       STATE CONSUMER DISPUTES REDRESSAL COMMISSION  THIRUVANANTHAPURAM             Review Application No. RA/47/2024  ( Date of Filing : 28 Oct 2024 )  In  Complaint Case No. CC/152/2017             1. SUJA SKARIA  POWER OF ATTORNY C S SKARIA, CHAKKITTTEL  SAJ BHAVAN, T C.3/1270, EAST PATTOM, THIRUVANANTHAPURAM- 695004. ...........Appellant(s)   Versus      1. SAMSON AND SONS BUILDERS  MANAGING DIRECTOR, KALIVEENA BUILDING, TC.3/679, TKD ROAD, MUTTADA.P.O, TVM  ...........Respondent(s)       	    BEFORE:      HON'BLE MR. JUSTICE SRI.B.SUDHEENDRA KUMAR PRESIDENT    HON'BLE MR. SRI.AJITH KUMAR.D JUDICIAL MEMBER     SRI.RADHAKRISHNAN.K.R MEMBER            PRESENT:      Dated : 22 Nov 2024    	     Final Order / Judgement    

 KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION

 

 VAZHUTHACAUD, THIRUVANANTHAPURAM

 

 R.A.No.41/2024  in C.C.No.76/2017, R.A.No.42/2024 in C.C.No.171/2017

 

 R.A.No.43/2024 in C.C.No. 74/2017, R.A.No.44/2024 in C.C.No. 137/2017

 

 R.A.No.45/2024 in C.C.No.  160/2017, R.A.No.46/2024 in C.C.No.151/2016 

 

 R.A.No.47/2024 in C.C.No. 152/2017, R.A.No.48/2024 in C.C.No.151/2017

 

 R.A.No.49/2024 in C.C.No. 153/2017 & R.A.No.50/2024  in C.C.No. 243/2017

 

 COMMON ORDER DATED: 22.11.2024

 

 

 

 PRESENT: 

 

 

 
	 
		 
			 
			 

HON'BLE JUSTICE SRI. B. SUDHEENDRA KUMAR  
			
			 
			 

:
			
			 
			 

PRESIDENT
			
		
		 
			 
			 

SRI. AJITH KUMAR  D.
			
			 
			 

:
			
			 
			 

JUDICIAL MEMBER

SRI. K.R. RADHAKRISHNAN :

MEMBER     R.A.No.41/2024   REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:
   
1.

John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram     (by Advs. Rajesh Vijayendran & Satyan Sasi)   Vs.    

1. Sundeep Kochayyappan Pillai, S/o Narayanan Kochayyappan Pillai, Meenakshimandiram, Kovoor, Palayamkunnu P.O., Thiruvananthapuram

2. Athira C., W/o Sundeep Kochayyappan Pillai, S/o Narayanan Kochayyappan Pillai, Meenakshimandiram, Kovoor, Palayamkunnu P.O., Thiruvananthapuram

3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by the Resolution Professional, K. Parameswaran Nair under the CIRP

4. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram       R.A.No.42/2024   REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:

   
1.

John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram     (by Adv. Rajesh Vijayendran)   Vs.    

1. Prasanth V.J., 'Devi Nivas', Kanchiyoorkonam Road, Kattakada P.O., Thiruvananthapuram - 695 572

2. Satheesh Gopinath, 'Krishna Kripa', T.C.17/2138, Dr. Pail Lane, Thirumala Village, Poojappura, Thiruvananthapuram - 695 012 represented by his Power of Attorney, Prasanth V.J.

3. Sandhya, W/o Satheesh Kumar, 'Krishna Kripa', T.C.17/2138, Dr. Pail Lane, Thirumala Village, Poojappura, Thiruvananthapuram - 695 012 represented by his Power of Attorney, Prasanth V.J.

4. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/Managing Director

5. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram       R.A.No.43/2024   REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:

   
1.

John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram     (by Advs. Rajesh Vijayendran & Satyan Sasi)   Vs.    

1. Dr. Sajitha Bashir, W/o Arvind Kumar Khare, No.513, Prasanth Nagar, Ulloor, Medical College P.O., Thiruvananthapuram - 995 011 presently residing at 5301, Macomb Street NW, Washington DC20016, USA

2. Suhair A., S/o Abdul Khadir, Kattuvila Puthenveedu, Ram Nagar, Alamcode, Attingal Taluk, Trivandrum - 695 102 being the Power of Attorney Holder of Dr. Sajith Bashir

3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by the Resolution Professional, K. Parameswaran Nair under the CIRP

4. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram       R.A.No.44/2024   REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:

   
1.

John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram     (by Advs. Rajesh Vijayendran & Satyan Sasi)   Vs.    

1. Linoy Paul John, S/o T.C. John, House No.4, Muthoot Valley, Kallayam P.O., Thiruvananthapuram - 695 043 presently residing at 63, The Quarterdeck, Willeton, EWA-6155, Australia represented by his Power of Attorney Mohan Mathew, Thasayil, Chembakassery Nagar, Opposite to M.G. College, T.C.14/60, Pattom P.O., Thiruvananthapuram - 695 004

2. Linoy Paul John, S/o T.C. John, House No.4, Muthoot Valley, Kallayam P.O., Thiruvananthapuram - 695 043 presently residing at 63, The Quarterdeck, Willeton, EWA-6155, Australia represented by his Power of Attorney Mohan Mathew, Thasayil, Chembakassery Nagar, Opposite to M.G. College, T.C.14/60, Pattom P.O., Thiruvananthapuram - 695 004

3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director

4. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram       R.A.No.45/2024   REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:

   
1.

Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

2. John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram     (by Advs. Rajesh Vijayendran & Satyan Sasi)   Vs.    

1. Dr. Jeesha C., Haran, Amritha, BRERA-83, Kumarapuram, Medical College P.O., Thiruvananthapuram - 695 011

2. Dr. N. Subha, Amritha, BRERA-83, Kumarapuram, Medical College P.O., Thiruvananthapuram - 695 011

3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director       R.A.No.46/2024   REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:

   
1.

John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram     (by Advs. Rajesh Vijayendran & Satyan Sasi)   Vs.    

1. Rachel Mathew, National Excellency Road, Palarivattom, Kochi, Ernakulam - 682 025

2. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director

3. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram       R.A.No.47/2024   REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:

   
1.

John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram     (by Advs. Rajesh Vijayendran & Satyan Sasi)   Vs.    

1. Saju Skaria, Chakkittel Saj Bhavan, T.C.3/1270, East Pattom, Pattom P.O., Thiruvananthapuram - 4

2. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director

3. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram       R.A.No.48/2024   REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:

   
1.

John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram     (by Advs. Rajesh Vijayendran & Satyan Sasi)   Vs.    

1. Sandra Anne Jacob, W/o Shanu Paul T.C., 11/2946, Sunny Side Lane, Near BSNL Office, Nalanchira, Thiruvananthapuram

2. K.V. Jacob, T.C., 11/2946, Sunny Side Lane, Near BSNL Office, Nalanchira, Thiruvannathapuram

3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director

4. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram       R.A.No.49/2024   REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:

   
1.

John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram     (by Advs. Rajesh Vijayendran & Satyan Sasi)   Vs.    

1. G. Ayyappan Pillai, S/o P. Govinda Pillai, T.C.4/505 (New T.C.24/244), Sree Vilas Lane, D4, Toll Junction, Kowdiar P.O., Thiruvananthapuram

2. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director

3. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram       R.A.No.50/2024   REVIEW PETITIONERS/OPPOSITE PARTIES 2 TO 4:

   
1.

John Jacob, Suspended Managing Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

2. Samuel Jacob, Suspended Director, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram

3. Jacob Samson, Suspended Chairman, Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram     (by Advs. Rajesh Vijayendran & Satyan Sasi)   Vs.    

1. Dr. Jomon Mathew, Sreenilayam, Cherunniyoor P.O., Varkala, Thiruvananthapuram

2. Aasa R.S., Sreenilayam, Cherunniyoor P.O., Varkala, Thiruvananthapuram

3. Samson & Sons Builders & Developers (P) Ltd., T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram represented by its Chairman/ Managing Director

4. Dhanya Mary Varghese, W/o John Jacob, T.C.36/678, TKD Road, Pattom, Muttada P.O., Thiruvananthapuram         COMMON ORDER SRI. AJITH KUMAR  D.  :  JUDICIAL MEMBER In view of the dismissal of delay condonation petitions, the review petitions are also dismissed.  Parties shall bear their respective costs.

         

JUSTICE B. SUDHEENDRA KUMAR  :

PRESIDENT AJITH KUMAR  D. :
JUDICIAL MEMBER K.R. RADHAKRISHNAN :
MEMBER   SL     [HON'BLE MR. JUSTICE SRI.B.SUDHEENDRA KUMAR] PRESIDENT     [HON'BLE MR. SRI.AJITH KUMAR.D] JUDICIAL MEMBER     [ SRI.RADHAKRISHNAN.K.R] MEMBER