Orissa High Court
Ashok Kumar Paikray vs Union Of India And Others .... Opp. ... on 4 April, 2022
Author: R.K.Pattanaik
Bench: R.K.Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.706 of 2014
Ashok Kumar Paikray .... Petitioner
Mr. R.K. Kanungo, Advocate
-versus-
Union of India and others .... Opp. Parties
CORAM:
THE CHIEF JUSTICE
JUSTICE R.K.PATTANAIK
ORDER
Order No. 04.04.2022
02. 1. Learned counsel for the Petitioner seeks withdrawal of the writ petition.
2. The writ petition is dismissed as withdrawn.
(Dr. S. Muralidhar) Chief Justice (R.K. Pattanaik) Judge KC Bisoi