Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 148 in The General Rules (Civil), 1957 148. Separate order-sheets for Parts I and II records. - A separate order-sheet or separate order-sheets shall be maintained for Parts I and II of the records.
