Bombay High Court
Pt Bank Maybank Indonesia Tbk Through ... vs Usher Agro Ltd. And Ors on 15 December, 2022
Author: M. S. Karnik
Bench: M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
APPLN FOR LEAVE TO APPEAL(PVT.) NO. 94 OF 2022
Pt Bank Maybank Indonesia Tbk Through ....APPELLANT
Akshat Bamorya
V/S
Usher Agro Ltd. And Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 15th December, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 16/01/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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