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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(3)(e) in The Jammu and Kashmir Public Safety Act, 1978

(e)[ Liquor includes all alcoholic beverages including beer.] [Added by Act VIII of 2001,(section 2.)]