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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(2)(e) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

(e)monitor the physical achievements of the investments made by the various Planning and Development agencies and Panchayat within the district on annual basis and submission of report thereon to the State urban and country Planning Board and Government;