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Andhra Pradesh High Court - Amravati

String Art Private Limited vs Alphabet Inc on 12 December, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                                 W.P.No. 9577 of 2024

                               PROCEEDING SHEET

Sl.
No      DATE                                                              OFFICE
                                         ORDER

NOTE

8. 12.12.2024 NV, J At request of both the learned counsel, list the matter on 09.01.2025.

______ NV, J krk