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State of Uttar Pradesh - Section

Section 29 in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

29. Reference of dispute and question to the Director of Urban Local Bodies.

- In the event of any dispute or question arising in the exercising of powers under jurisdiction of the Town Vending Committee or relating to other matters, the dispute or question shall be referred to the Director of Urban Local Bodies whose decision shall be final.