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State of Bihar - Section

Section 27 in Bihar Trade Articles (Licenses Unification) Order, 1984

27. Inherent powers of Commissioner and Collector.

- In addition to the power specified in this Order-
(a)[ for Oil companies, [x x x] [Substituted by G.S.R. 47 dated 17.10.1985.] and L.P. Gas dealers, the Collector shall be the Licensing Authority within limits of his jurisdiction.
(b)Collector shall be the Licensing Authority in respect of the wholesale trade of any article specified in Schedule I including the agents or oil companies within limits of his jurisdiction.
(c)Sub-divisional Officer and Special Officer Incharge Rationing shall be the Licensing Authority in respect of retail trade or any article specified in Schedule I within limits of their jurisdictions.]