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[Cites 0, Cited by 0] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(a) in Life Insurance Corporation of India Class III and Class IV Employees (Revision of Terms and Conditions of Service) Rules, 1985

(a)Graduation Increments - An employee in the scale of Assistant or Stenographer
(i)who is graduate of a recognised university at the time of appointment or
(ii)who becomes graduate of the recognised university after the date of appointment