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[Cites 0, Cited by 0] [Section 54D] [Entire Act]

State of Tamilnadu - Subsection

Section 54D(a) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

(a)any balance out of the rents and excess collections referred to in sub-clause (i) of clause (a) of sub-section (7) of section 50 remaining to be recovered from the landholder; and