Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 14 in The Orissa Secretariat Service (Junior) Rules, 1981 14. Inter se seniority. - The inter se seniority of officers appointed to the service under these shall be in the order in which their names appear in the select list.
