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[Cites 0, Cited by 0] [Section 658] [Entire Act]

Bengal Presidency - Subsection

Section 658(c) in Police Regulations, Bengal , 1943

(c)The cadre for Sub-Inspectors of the Criminal Investigation Department and of the Intelligence Branch shall be shown in a gradation list printed in April each year and maintained by the Deputy Inspector-General, Criminal Investigation Department and Intelligence Branch.