Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A] [Entire Act] State of Tamilnadu - Subsection Section 17A(3) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 (3)No educational agency shall insist or compel any teacher or other person employed in a private school to give at any time undated or predated resignation letter.
