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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(ii) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

(ii)cause to be registered in the crop register, all lands which have been actually sown; irrespective of whether there is a yield of crops or not, and all fallow lands and the areas thereof: