Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Gujarat - Subsection Section 24(2) in The Gujarat Medical Council Act, 1967 (2)Save as otherwise provided in the Indian Medical Council Act, 1956 (CII of 1956), every decision of the Council under this Act shall be final.
