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State of Maharashtra - Section

Section 102 in The Maharashtra Shops and Establishments Act, 1948

102. and 103, 1st floor, Little World Mall, Plot-21, Sector-2,

Kharghar, Navi Mumbai.| (15) In case of violation of any of the above terms andconditions, the exemption shall stand cancelled automatically.]|-| (16) M/s. Brand House Retails Ltd., Reid and Taylor, Shop No.F-15, 1st Floor, R-City Mall, LBS Marg, Ghatkopar (East), Mumbai.||-| (17) M/s. Brand House Retails Ltd., Reid and Taylor, Shop No.