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State of Punjab - Section

Section 2 in The Lepers (Punjab Amendment) Act, 1977

2. Amendment of long title and preamble of Central Act 3 of 1898.

- In the long title and the preamble of the Lepers Act, 1898 in its application to the State of Punjab (hereinafter referred to as the principal Act, the words "of pauper lepers" and "following certain callings", wherever occurring, shall be omitted.