Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 14 in Madhya Pradesh Prakoshtha Swamitva Rules, 2019

14. Power to remove difficulties.

- If any difficulty arises in the interpretation of these rules, the same shall be referred to the State Government and its decision thereon shall be final.Form-A(See sub rule (1) of Rule 3)Declaration