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[Cites 0, Cited by 0] [Section 223] [Entire Act]

State of Bihar - Subsection

Section 223(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)certificate of medical examination referred to in sub-clause (i) or sub-clause (ii) of clause (a) is issued in Form-XI annexed to these rules.