Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 233B] [Entire Act] Union of India - Subsection Section 233B(3) in The Companies Act, 1956 (3)An audit conducted by an auditor under this section shall be in addition to an audit conducted by an auditor appointed under section 224.] [ Substituted by Act 31 of 1988, Section 35, for sub-Section (2) (w.e.f. 15.6.1988).]
