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State of Punjab - Section

Section 49 in The Punjab Warehouses Rules, 1958

49. Section 21.

- A warehouseman shall maintain the account books and such other records connected with accounts in such form and manner as may be directed by Registrar and in particular shall maintain -
(1)A stock register in Form VII.
(2)A ledger for each depositor in Form VIII.
(3)A general insurance account in Form IX.