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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(vi) in Telangana (Regulation of Appointments To Public Services and Rationalisation of Staff Pattern And Pay Structure) Act, 1994

(vi)[ 'Public Services for the purposes of this Act' means, services in any office or establishment of:- [Clause (vi) substituted by Act No.5 of 2004.]