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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 78(vii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(vii)The payment of interest on the loans that may be raised for the purpose of development' of the market yard(s) and other works as included in the work plan; and provisions of sinking fund in respect of sue h loans.