Section 53B(3) in The Anna University of Technology, Tiruchirappalli Act, 2006
(3)Notwithstanding anything contained in sub-section (1), all statutes, ordinances and regulations made under the Anna University, Chennai Act, 1978 (Tamil Nadu Act 30 of 1978) or the 2006 Act and in force on the notified date, shall, in so far as they are not inconsistent with this Act, continue to be in force in the districts of Dindigul and Theni until they are replaced by the statutes, ordinances and regulations to be made under this Act.
