Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act] Union of India - Subsection Section 34(3)(c) in The Tea Rules, 1954 (c)the proposed expenditure classified under the following heads or under heads as the Central Government may direct:(i)administration;(ii)measures for promoting the sale and increasing the consumption of tea :