Calcutta High Court (Appellete Side)
Srikumar Menon & Anr vs State Of West Bengal & Anr on 7 November, 2016
Author: Indrajit Chatterjee
Bench: Indrajit Chatterjee
1
43 07.11.16 C.R.R. 3131 of 2011
akb
Srikumar Menon & Anr.
-Versus-
State of West Bengal & Anr.
Mr. Ayan Bhattacharjee
Mr. Cedric Fernandez
Mr. Anjan Dutta ...For the Petitioners
Mr. Somnath Banerjee
Ms. Hasi Saha ...For the Opposite Party/
Assistant Registrar of Companies
Affidavit-of-service filed on behalf of the petitioners be kept
with the record.
On behalf of the petitioners Mr. Ayan Bhattacharjee, learned
Advocate is present and on behalf of the Assistant Registrar of
Companies, that is respondent No. 2, Mr. Somnath Banerjee, learned
Advocate assisted by Ms. Hasi Saha, learned Advocate is present.
I am told by Mr. Banerjee that the concerned Department is not cooperating with him by providing him necessary papers and instructions.
This revisional application is pending since 2011 and it is crowding the list of this Court and as such I shall request Mr. Banerjee to take up the matter with the Assistant Registrar of Companies to communicate the displeasure of this Court.
Let this revisional application come up in the list on December 19, 2016 under the same heading.
Mr. Banerjee is requested to take up the matter with the concerned Department by placing the server copy of this order that this Court can dispose of this case on the date fixed.
2( Indrajit Chatterjee, J. )