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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(2)(i) in The Gujarat Agricultural Universities Act, 2004

(i)that for recruitment of the principal and members of the teaching staff of the college, there is a selection committee of the college which shall include-
(i)in case of recruitment of the principal, a representative of the University nominated by the Vice-Chancellor; and
(ii)in case of recruitment of a member of the teaching staff of the college, a representative of the University nominated by the Vice-Chancellor and the Head of the Department, if any, concerned with the subject to be taught by such member: