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[Cites 0, Cited by 0] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(4) in The Indian Electricity Rules, 1956

(4)In the absence of any electrical supervisor for more than three days, the owner, agent or manager of the mine or the agent or owner of one or more oil-wells in an oil-field, shall appoint in writing a substitute electrical supervisor.