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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(3) in The Goa Children's Act, 2003

(3)Creches and day care centers for infants and children of working mothers in all sectors of employment [may] [In place of words 'should' substituted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].] be set up at the work site or close to the same, in cities and villages, to the maximum extent of available resources.