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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(e) in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934

(e)[ If being a nominated member he ceases to belong to the appropriate categories referred to in sub-section (1) of section (4).] [Inserted by section 3 (b) of U. P. Act No. XXXV of 1952.]