Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(4) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(4)The Board shall not pass an order of dismissal, removal, suspension or reduction in rank on the Chief Executive Officer without the previous approval of the State Government.