Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 58 in Rajasthan Land Pooling Schemes Act, 2016 58. Place where Board of Appeal may sit. - The Board of Appeal may sit at such place or places as the State Government may specify from time to time in this behalf.
