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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(h) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

(h)“e-insurance policy” or “electronic insurance policy” means an insurance policy that is digitally signed in accordance with the applicable provisions of law and issued in an electronic form either directly to the policyholder by the IIO or through the platform of registered Insurance repository;