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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Maharashtra - Subsection

Section 59(1)(iii) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(iii)if the order (other than an order made in appeal) is made by the standing committee, to the committee;