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[Cites 0, Cited by 0] [Section 49C] [Entire Act]

State of West Bengal - Subsection

Section 49C(1) in The West Bengal Factories Rules, 1958

(1)This rule applies to reaction vessels and kettles, hereinafter referred to as reaction vessels, which normally work at a pressure being created above the atmospheric pressure due to reaction getting out of control or any other circumstances.